Kailash Chauhan S/O Manphool vs State Of Rajasthan
2022 Latest Caselaw 373 Raj/2

Citation : 2022 Latest Caselaw 373 Raj/2
Judgement Date : 17 January, 2022

Rajasthan High Court

Kailash Chauhan S/O Manphool vs State Of Rajasthan on 17 January, 2022

Bench: Pankaj Bhandari

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                     S.B. Criminal Bail Cancellation Application No. 116/2021

                                    Kailash Chauhan S/o Manphool
                                                                                                             ----Petitioner
                                                                              Versus
                                    State Of Rajasthan
                                                                                                           ----Respondent

For Complainant- : None present Petitioner(s) For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/01/2022

Counsel for the complainant-petitioner has not joined

through video conferencing.

List this matter on 25.01.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /5

Download the LatestLaws.com Mobile App