Rajasthan High Court

Saroj Kumari D/O Rajendra Singh vs Rajasthan Staff Selection Board on 17 January, 2022

Bench: Mahendar Kumar Goyal

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 13228/2020
1.   Avinash Kour D/o Chander Singh, Aged About 29 Years,
     R/o   59,     Karamchari          Colony,        Sri       Karanpur,   District
     Sriganganagar, Rajasthan.
2.   Sunita D/o Sher Singh, Aged About 37 Years, R/o P. No.
     1446, Vijay Nagar, Alwar, Rajasthan.
3.   Beena Sharma D/o Deep Chand Sharma, Aged About 26
     Years, R/o Village Chatarpura, Post Palawala Jatan, Tehsil
     Bassi, District Jaipur, Rajasthan.
                                                                    ----Petitioners
                                    Versus
1.   Rajasthan Staff Selection Board, Through Its Chairman,
     State Institute Of Agriculture Management Premises,
     Durgapura, Jaipur - 302018, Rajasthan.
2.   State Of Rajasthan, Through Director, Women And Child
     Development Department, 2, Jal Path, Gandhi Nagar,
     Jaipur.
3.   The Deputy Director (Administration), Integrated Child
     Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.
                                                                  ----Respondents

Connected with S.B. Civil Writ Petition No. 13237/2020

1. Chandragupt Rathore S/o Bhanwar Singh, Aged About 42 Years, R/o Vpo Banwasa, Tehsil Didwana, District Nagaur, Rajasthan.

2. Rajveer S/o Nanda Ram, Aged About 38 Years, R/o Vpo Moriyawat, Tehsil Didwana, District Nagaur, Rajasthan.

3. Mukesh Kumar Mahala S/o Chandra Ram Mahala, Aged About 31 Years, R/o Vpo Moriyawat, Tehsil Didwana, District Nagaur, Rajasthan.

4. Raju Ram Jat S/o Banna Ram Nat, Aged About 38 Years, R/o Vpo Bharnai, Tehsil Makrana, District Nagaur, Rajasthan.

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman,

(2 of 14) [CW-13228/2020]

State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13238/2020

1. Khushabu Manihar D/o Suresh Toshniwal, aged about 31 years, R/o village Pipli Gali, Tehsil and district Nagaur, Rajasthan.

2. Chandrashekhar Mudgal S/o Devkinandan, aged about 25 years, R/o Jaswant Nagar, Bharatpur, Rajasthan.

3. Pooja D/o Prahalad Rai, aged about 29 years, R/o Indira Colony, Gali No.5, Ward No.28, Near Shiv Misthan Bhandar, Hanumangarh Town, District Hanumangarh, Rajasthan.

4. Silochana D/o Suraj Bhan, aged about 35 years, R/o Ward No.15, 1 ZWD, Lakhuwali Head, District Hanumangarh, Rajasthan.

........Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13239/2020

1. Sharmila Bhakar D/o Hemraj, Aged About 34 Years, R/o Ward No. 1, Vpo Ratanpura, Tehsil Nohar, District Hanumangarh, Rajasthan.

2. Gajender Kumar S/o Ram Chand, Aged About 40 Years, R/o 60 Feet Road, Ramnagar, Alwar, Rajasthan.

(3 of 14) [CW-13228/2020]

3. Hemlata Chaudhary D/o Jeet Singh, Aged About 28 Years, R/o Village Poonchari, District Bharatpur, Rajasthan.

4. Kalpana Devi D/o Shiv Dayal Verma, Aged About 38 Years, R/o 60 Feet Road, Ram Nagar, Alwar, Rajasthan.

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 13886/2020

1. Pannaram Godara S/o Muknaram Godara, Aged About 32 Years, R/o Village Nandwani, Post Raidhanu, Tehsil Khinwsar, District Nagaur, Rajasthan

2. Geeta D/o Gangaram, Aged About 33 Years, R/o Ambedkar Colony, Barmer, Rajasthan

3. Sugano Devi D/o Chaina Ram, Aged About 31 Years, R/o Khokhsar East, Barmer, Rajasthan

4. Shiv Dana Ram S/o Laxman Ram, aged about 40 years, R/o Village and Post Lalas, Tehsil Nawa, District Nagaur, Rajasthan.

5. Suresh Chand S/o Bhajji Ram, Aged About 40 Years, R/o Vpo Chirawal Mali, Tehsil Nagar, District Bharatpur

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan

2. State Of Rajasthan Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur

(4 of 14) [CW-13228/2020]

----Respondents S.B. Civil Writ Petition No. 13969/2020

1. Neelam Bunkar D/o Gattu Lal Bunkar, Aged About 32 Years, R/o Village And Post Thana, District Dungarpur, Rajasthan

2. Hemini Sad D/o Ishwar Lal Sad, Aged About 28 Years, R/o Village And Post Thana, District Dungarpur, Rajasthan

3. Deepika Sad D/o Girdhari Lal Sad, aged about 37 years, R/o Village Padaradi Post, Satirampur, District Dungarpur, Rajasthan

4. Mahendra Singh S/o Hari Singh Pachar, Aged About 39 Years, R/o Vpo Bhairupura, Tehsil Dhod, Via Sabalpura, District Sikar, Rajasthan

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan

2. State Of Rajasthan Through Director, Woman And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur

----Respondents S.B. Civil Writ Petition No. 13974/2020

1. Aman Pal Kaur D/o Mohan Singh, Aged About 35 Years, R/o Village 11 H Po Mohalla, Tehsil Sri Karanpur, District Sri Ganganagar, Rajasthan

2. Madhukata Sharma D/o Mahesh Chandra Sharma, Aged About 46 Years, R/o 26, Choti Brahmpuri, Near Shiv Temple, Udaipur, Rajasthan.

3. Poonam Devi D/o Surendra Singh, Aged About 33 Years, R/o 148, Umeshpuri, Narora Khader, District Bulandshahr, Uttar Pradesh.

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises,

(5 of 14) [CW-13228/2020]

Durgapura, Jaipur - 302018, Jaipur

2. State Of Rajasthan Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur

----Respondents S.B. Civil Writ Petition No. 13975/2020

1. Sanjay Ghoghra S/o Dhuleshwar Ghogra, Aged About 26 Years, R/o Village Majhola, Post Satirampur, District Dungarpur, Rajasthan.

2. Bhavna Kunwar Panwar D/o Bhopal Singh Panwar, Aged About 31 Years, R/o 4/12, Sivaji Nagar, Housing Board, Dungarpur, Rajasthan.

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur-302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents

S.B. Civil Writ Petition No. 14054/2020 Shivpal Singh Samota S/o Bhagirath Mal, Aged About 41 Years, R/o Opp. Deva Ji Ki Pyau, Nawalgarh Road, District Sikar.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Women And Child Development Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Director, Women And Child Development Department, Directorate, Integrated Child Development Service, 2, Jan Path, Gandhi Nagar, Jaipur.

3. Rajasthan Employee Selection Board, State Agriculture

(6 of 14) [CW-13228/2020]

Management Institutional Premises, Durgapura, Jaipur Through Its Secretary.

----Respondents S.B. Civil Writ Petition No. 14119/2020 Kailash Chandra Jakhar S/o Govardhan Lal Jakhar, Aged About 39 Years, R/o Village Arniya Tehsil Shrimadhopur District Sikar.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Women And Child Development Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Director, Women And Child Development Department, Directorate, Integrated Child Development Service, 2, Jan Path, Gandhi Nagar, Jaipur.

3. Rajasthan Employee Selection Board, State Agriculture Management Institutional Premises, Durgapura, Jaipur Through Its Secretary.

----Respondents S.B. Civil Writ Petition No. 14120/2020 Omprakash Yadav S/o Raghunath Yadav, Aged About 36 Years, R/o Village Hulda Ka Bas (Manala) Post Narsinghpuri Tehsil Neem Ka Thana District Sikar.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Women And Child Development Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Director, Women And Child Development Department, Directorate, Integrated Child Development Service, 2, Jan Path, Gandhi Nagar, Jaipur.

3. Rajasthan Employee Selection Board, State Agriculture Management Institutional Premises, Durgapura, Jaipur Through Its Secretary.

----Respondents S.B. Civil Writ Petition No. 14294/2020

1. Satveer S/o Lakhan Singh, Resident Of Village Seu Post Ghata, Tehsil Deeg, District Bharatpur (Raj)

2. Palendra S/o Jagveer Singh, Resident Of Village And Post

(7 of 14) [CW-13228/2020]

Pasopa, Tehsil Deeg, District Bharatpur (Raj)

3. Paras Ghuraiya S/o Ram Kishan Gurjar, Resident Of Village Ahmadpur, Post Aliganj, Tehsil Gangapurcity, District Sawai Madhopur (Raj)

4. Pawan Kumar Meena S/o Battu Lal Meena, Resident Of Village Nand Khurd, Village And Post Gorda, Tehsil Todabheem, District Karauli (Raj)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary Women And Child Development Department, Government Of Rajasthan, Secretariat, Jaipur (Raj)

2. Director, Women And Child Developmetn Department, Jaipur (Raj)

3. Rajasthan Staff Selection Board, Durgapura, Jaipur (Raj) Through Its Secretary

----Respondents S.B. Civil Writ Petition No. 14341/2020

1. Mohan Singh S/o. Harmukh, Aged About 25 Years, Resident Of Village And Post Paramdra, Tehsil Deeg, District Bharatpur (Raj.)

2. Ramveer S/o. Samay Singh, Resident Of Village And Post Bhaisera, Tehsil Pahari, District Bharatpur (Raj.)

3. Sitaram Gurjur S/o. Shri Harmukh Gurjar, Resident Of Village And Post Paramdra, Tehsil Deeg, District Bharatpur (Raj.)

4. Bindu D/o. Ram Prasad, Resident Of Village Godara, Post Kharnal, Tehsil Mundwa, District Nagaur (Raj.)

5. Pawan Saini S/o. Baburam Saini, Resident Of Mohalla Khaliyawas, Ward No.8, Tehsil Dharuheda, District Rewari (Harayana)

6. Prem Singh S/o. Govind Singh, Resident Of Village And Post Paramdra, Tehsil Deeg, District Bharatpur (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Secretary Women And Child Development Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

(8 of 14) [CW-13228/2020]

2. Director, Women And Child Development Department, Jaipur (Raj.)

3. Rajasthan Staff Selection Board, Durgapura, Jaipur (Raj.) Through Its Secretary

----Respondents S.B. Civil Writ Petition No. 14350/2020 Saroj Kumari D/o Rajendra Singh, Aged About 31 Years, R/o Village Kumas Poonia Ka Post, Bharu, Tehsil And District Jhunjhunu, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14380/2020 Harendra Singh Gurjar S/o Girdhari Singh Gurjar, Aged About 22 Years, R/o Village Dhaupura, Post Roopwas Via Crpf Lalwas, Tehsil Jamwaramgarh, District Jaipur (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Women And Child Development Department, Govt. Of Rajasthan, Secretariat, Jaipur.

2. Director, Women And Child Development Department, Directorate, Integrated Child Development Service, 2, Jan Path, Gandhi Nagar, Jaipur.

3. Rajasthan Employee Selection Board, State Agriculture Management Institutional Premises, Durgapura, Jaipur Through Its Secretary.

----Respondents S.B. Civil Writ Petition No. 14512/2020 Surendra Singh S/o Kailash Chand Yadav, Aged About 36 Years,

(9 of 14) [CW-13228/2020]

R/o Village Tanakaheri, Post Baskripal Nagar, Kishangarh Bas, District Alwar, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14525/2020

1. Santosh Sharma D/o Bhanwar Lal Sharma, Aged About 37 Years, R/o Sadar Bazar, Ward No. 8, Marwar Mundwa, District Nagaur, Rajasthan.

2. Laxman Singh Gurjar S/o Ganga Ram Gurjar, Aged About 29 Years, R/o Village Balkhandiya, Post Sandera, Tehsil Peeplu, District Tonk, Rajasthan.

----Petitioners Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14534/2020 Rajkumari Meena D/o Ram Khiladi Meena, Aged About 22 Years, R/o Chokidaro Ki Dhani, Lalsot Road, Dausa, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises,

(10 of 14) [CW-13228/2020]

Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14537/2020 Kavita Bai Meena D/o Bharat Lal Meena, Aged About 22 Years, R/o Village Kathera, Post Khera Kalyanpur, Tehsil Kathumar, District Alwar, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15083/2020 Saurabh Gehlot S/o Shri Nena Ram Gehlot, Aged About 34 Years, R/o Village Jogawa, Post Kamba, Tehsil Ahore, Distt. Jalore.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Woman And Child Development Department, Secretariat, Jaipur.

2. Director, Integrated Child Development Services (Women And Child Development Department), Rajasthan, Jaipur.

3. Chairman, Rajasthan Subordinate And Ministerial Service Selection Board, Durgapura, Jaipur, Rajasthan.

4. Nextgen India Education Development Foundation, Through Director, Address-303/44, Bhima Complex, Veer Savrakar Block, Dayanand Colony, Shakarpur, New Delhi-

      110092



                                        (11 of 14)                [CW-13228/2020]


                                                               ----Respondents

S.B. Civil Writ Petition No. 238/2021 Khamosh Yadav D/o Dhoora Ram Yadav, Aged About 26 Years, R/o Village Dhoolkot, Post Luhakana Khurd, Tehsil Virat Nagar, District Jaipur, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 460/2021 Anita Gautam D/o Roshan Lal Gautam, Aged About 33 Years, R/o Village Nera, Post Nera, Block Baldev, Tehsil Mahavan, District Mathura, Uttar Pradesh.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur-302018, Rajasthan.

2. State Of Rajasthan Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 966/2021 Sikander Bhadu S/o Rajender Bhadu, Aged About 25 Years, R/o Ward No. 1, Vpo Nagrana, Tehsil Sangria, District Hanumangarh, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman,

(12 of 14) [CW-13228/2020]

State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14926/2021 Suman Kumari D/o Om Prakash, Aged About 23 Years, R/o Siyago Ki Dhani, Kosana, District Jodhpur, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2 Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2 Jal Path Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 209/2022 Chhagan Lal Kalbi S/o Kasaji, Aged About 39 Years, R/o Posava Arth, Behind Sub Tehsil Bhawari, Tehsil Pindwara, District Sirohi, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 229/2022

(13 of 14) [CW-13228/2020]

Pinki Kumari W/o Vijay Singh, Aged About 31 Years, R/o Tiya Patti, Uchchain, Bharatpur, Rajasthan.

----Petitioner Versus

1. Rajasthan Staff Selection Board, Through Its Chairman, State Institute Of Agriculture Management Premises, Durgapura, Jaipur-302018, Rajasthan.

2. State Of Rajasthan, Through Director, Women And Child Development Department, 2, Jal Path, Gandhi Nagar, Jaipur.

3. The Deputy Director (Administration), Integrated Child Development Services, 2, Jal Path, Gandhi Nagar, Jaipur.

----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan, through VC Mr. Sandeep Kalwaniya, through VC Mr. Naresh Kumar Singhal, through VC Mr. Narendra Kumar Saini, through VC Mr. Raghu Nandan Sharma, through VC For Respondent(s) : Ms. Sheetal Mirdha, AAG, through VC Ms. Sweta Pareek, through VC Mr. Narendra Singh Chaudhary, through VC Mr. Kartikey Sharma, through VC for Mr. Sandeep Taneja Mr. Nalin G. Narain, through VC Mr. Amit Lubhaya, through VC Mr. Ravi Chirania, through VC Mr. Tapesh Agarwal, through VC Mr. Ritesh Dheengra, through VC Mr. Ashutosh Bhatia, through VC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

17/01/2022 In these writ petitions, the petitioners, indisputably, have

obtained their two years Teachers Training Course from the

Institutions not recognized by the NCTE and hence, the

(14 of 14) [CW-13228/2020]

controversy stands covered by the judgment dated 17.01.2022

passed in S.B. Civil Writ Petition No.13209/2020, Archana

Bugaliya & Ors. Vs. RSSB & Ors.

Consequently, the writ petitions are dismissed.

Office to place a copy of this order in each connected file.

(MAHENDAR KUMAR GOYAL),J