Yogendra Singh S/O Shri Rameshwar ... vs Smt. Suman Kanwar Wd/O Shakti ...
2022 Latest Caselaw 32 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                S.B. Civil Restoration Application No. 26/2020

                                    Yogendra Singh S/o Shri Rameshwar Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                    Smt. Suman Kanwar Wd/o Shakti Singh
                                                                                                    ----Respondent

For Petitioner(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

03/01/2022

This restoration application has been filed to restore the

appeal No.3808/2013 filed by the owner of the vehicle assailing

the judgment and award dated 18.07.2013.

The restoration application is delayed.

Issue notice to the respondents for application under Section

5 of the Limitation Act as also of the restoration application,

returnable within ten weeks.

Notices be filed in two sets, one to be served by ordinary

process and another by registered post.

(SUDESH BANSAL),J

NITIN/34

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