Banwari Lal Morya vs Uttam Singh And Others
2022 Latest Caselaw 30 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 919/2013

                                   Banwari Lal Morya
                                                                                                            ----Appellant
                                                                       Versus
                                   Uttam Singh And Others
                                                                                                         ----Respondents

For Appellant(s) : Mr. P L Sharma For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

03/01/2022

This appeal has been filed against the judgment dated

09.10.2009, whereby the claim petition of appellant was

dismissed.

The appeal is delayed, therefore application under Section 5

of Limitation Act has also been filed.

Issue notice of the application under Section 5 of Limitation

Act as also of appeal to the respondents, returnable within eight

weeks.

Notices be filed in two sets one to be served by ordinary

process and another by registered post.

(SUDESH BANSAL),J

SAURABH/16

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