Narpat Singh vs State Of Rajasthan
2022 Latest Caselaw 276 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4899/2021

1. Narpat Singh S/o Shri Lal Singh, Aged About 60 Years, R/o 646, Rawali Gali, Khiwandi, Tehsil Sumerpur, District Pali, Rajasthan.

2. Smt. Shyama Kanwar W/o Shri Narpat Singh, Aged About 57 Years, R/o 646, Rawali Gali, Khiwandi, Tehsil Sumerpur, District Pali, Rajasthan.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Alka Narayan Sisodiya W/o Balwant Singh Sisodiya, R/o 201, Awani Park, Meera Bhyandar Road, Bharti Park, Near Meera Road East Thane Maharastra.

----Respondents

For Petitioner(s) : Mr. TC Shama (through VC) For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/01/2022

After attempting to argue the matter on merits for quite

sometime, learned counsel for the petitioners prayed that he may

be allowed to withdraw this criminal misc. petition, however, seeks

liberty for the petitioners to raise all his grievance before the trial

court at appropriate state.

Accordingly, this criminal misc. petition is dismissed as

withdrawn with the liberty as prayed for.

(VIJAY BISHNOI),J

SURABHII/21-

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