Mr Sudhir Kumar Patel vs Musmat Sultana Begum And Ors
2022 Latest Caselaw 155 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 20/2018

                                    Mr Sudhir Kumar Patel
                                                                                                       ----Petitioner
                                                                        Versus
                                    Musmat Sultana Begum And Ors
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Laxmi Kant Arya for Mr. Sanjay Gangwar, through VC For Respondent(s) : Mr. Peush Nag, through VC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/01/2022

List this matter on 10.02.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /1

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