Mohd. Jamil vs State Of Rajasthan
2022 Latest Caselaw 139 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1250/2020

Mohd. Jamil S/o Sh. Allah Baksh, Aged About 55 Years, R/o 41, Karvadi, Near Boharvadi, P.s. Dhanmandi, District Udaipur

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Sanjay Mathur For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/01/2022

Learned counsel for the petitioner has submitted that the

petitioner has died, therefore, this criminal misc. petition preferred

on his behalf has rendered infructuous.

Hence, the same is dismissed as having become infructuous.

(VIJAY BISHNOI),J

SURABHII/8-

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