Citation : 2022 Latest Caselaw 1299 Raj
Judgement Date : 28 January, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 15387/2018 Leela D/o Shri Kishana Ram, Aged About 31 Years, Baipass Road, Baytu, Barmer, District Barmer, Rajasthan
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan
2. The Secretary, Rajasthan Public Service Commission, Ajmer, Rajasthan
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan
4. The Deputy Director, Secondary Education, Jodhpur Division, District Jodhpur, Rajasthan
5. The District Education Officer, Secondary Education, Barmer, District Barmer, Rajasthan
6. The Principal/peeo, Government Secondary School, Khothon Ki Dhani, Panchayat Samiti Baytu, District Barmer, Rajasthan
----Respondents Connected With S.B. Civil Writ Petition No. 15328/2018 Mayanka Dixit D/o Shri Ratnesh Kumar Dixit, Aged About 33 Years, R/ o 8-F, Road No. 3, Santosh Nagar, Gayriyawas, Udaipur, District Udaipur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Rajasthan Public Service Commission, Ajmer, Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Deputy Director, Secondary Education, Udaipur, Division, District Udaipur, Rajasthan.
5. The District Education Officer, Secondary Education, Udaipur, District Udaipur, Rajasthan.
6. The Principal/peeo, Government Of Girls Senior Secondary School, Sayra, Udaipur, District Udaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15329/2018 Sonu Soni D/o Shri Prakash Chandra, Aged About 28 Years, Mainiyo Ka Chowak, Badi Basi, Pushkar, District Ajmer, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Rajasthan Public Service Commission, Ajmer,
(2 of 5) [CW-15387/2018]
Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Deputy Director, Secondary Education, Jodhpur Division, District Jodhpur, Rajasthan.
5. The District Education Officer, Secondary Education, Barmer, District Barmer, Rajasthan.
6. The Principal/peeo, Government Senior Secondary School, Dholana, Gudamalani, Barmer, District Barmer, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15332/2018 Bal Kishan S/o Shri Mool Chand, Aged About 28 Years, R/o Vpo Mandlakhurd, Tehsil Lohawat, District Jodhpur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Rajasthan Public Service Commission, Ajmer, Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Deputy Director, Secondary Education, Jodhpur, Division, District Jodhpur, Rajasthan.
5. The District Education Officer, Secondary Education, Jaisalmer, District Jaisalmer, Rajasthan.
6. The Principal/peeo, Government Of Senior Secondary School, Padampura, Panchayat Samiti Sankda, Tehsil Pokran, District Jaisalmer, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15353/2018 Manju Joshi D/o Shri Mahaveer Prasad Sharma, Aged About 24 Years, R/o Vpo Tihari, Via Srinagar, Tehsil Nasirabad, District Ajmer, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur Rajasthan.
2. The Secretary, Rajasthan State Public Service Commission, Ajmer, Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Deputy Director, Secondary Education, Jodhpur Division, District Jodhpur, Rajasthan.
5. The District Education Officer, Secondary Education, Jodhpur, District Jodhpur, Rajasthan.
6. The Principal/peeo, Government Secondary School, Jato Ki Dhani, Ramdev Nagar, Panchayat Samiti Lohawat, District Jodhpur, Rajasthan.
----Respondents
(3 of 5) [CW-15387/2018]
S.B. Civil Writ Petition No. 15378/2018 Sohan Lal Vishnoi S/o Shri Nawala Ram, Aged About 40 Years, R/o Vpo Kelansar, Tehsil Baap District Jodhpur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Rajasthan Public Service Commission, Ajmer, Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Deputy Director, Secondary Education, Jodhpur Division, District Jodhpur, Rajasthan.
5. The District Education Officer, Secondary Education, Barmer, District Barmer, Rajasthan.
6. The Principal/peeo, Government Aadarsh Senior Secondary School, Sata, Sedwa, District Barmer, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15379/2018 Surendra Singh Charan S/o Shri Sajjan Singh, Aged About 24 Years, R/o Uguna Bass, Village Mathania, Tehsil Tinwari, District Jodhpur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Rajasthan Public Service Commission, Ajmer, Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Deputy Director, Secondary Education, Jodhpur Division, District Jodhpur, Rajasthan.
5. The District Education Officer, Secondary Education, Barmer, District Barmer, Rajasthan.
6. The Principal / Peeo, Government Aadarsh Secondary School, Beranadi Basti, Gram Panchyat Sivana, District Barmer, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15381/2018 Pharsa Ram Kalirana S/o Shri Narayan Ram Kalirana, Aged About 34 Years, R/o Vpo Lunavpura (Konari) Tehsil Balesar, District Jodhpur, Rajasthan.
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Secretary, Rajasthan Public Service Commission, Ajmer, Rajasthan.
3. The Director, Secondary Education, Bikaner, District Bikaner,
(4 of 5) [CW-15387/2018]
Rajasthan.
4. The Deputy Director, Secondary Education, Jodhpur Division, District Jodhpur, Rajasthan.
5. The District Education Officer, Secondary Education, Barmer, District Barmer, Rajasthan.
6. The Principal/peeo, Government Senior Secondary School, Badnava Jagir, Barmar, District Barmer, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15410/2018 Bhanwar Lal S/o Shri Bharu Ram, Aged About 25 Years, Vpo Khokshar, Tehsil Gida, District Barmer, Rajasthan
----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan
2. The Secretary, Rajasthan Public Service Commission, Ajmer, Rajasthan
3. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan
4. The Deputy Director, Secondary Education, Pali Division, District Pali, Rajasthan
5. The District Education Officer, Secondary Education, Jalore, District Jalore, Rajasthan
6. The Principal/peeo, Aadarsh Government Senior Secondary School, Taliyana, Jalore, District Jalore, Rajasthan
----Respondents
For Petitioners : Mr. Kailash Jangid through VC For Respondent-Edu. : Mr. Hemant Choudhary through VC Department For Respondent- : Mr. Mahesh Thanvi through VC RPSC
HON'BLE MS. JUSTICE REKHA BORANA
Order
28/01/2022
Counsel for the petitioners submits that the controversy in
question has been settled in the judgment passed by the
Coordinate Bench of this Court at Jaipur Bench in S.B. Civil Writ
Petition No.22546/2018 : Shaym Kumar Sharma & Ors. Vs. State
of Rajasthan & Ors.
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Counsels for the respondents do not refute the submission
made by counsel for the petitioners.
In view of the judgment passed in Shyam Kumar Sharma's
case, the present writ petitions are also allowed and the impugned
order dated 27.09.2018 is quashed qua the petitioners. It is held
that the petitioners are entitled to continue in service with
consequential benefits. However, they shall be placed at the
bottom of the revised merit list.
(REKHA BORANA),J
26-34-T.Singh/-
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