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Naresh Kumar S/O Shri Jeetram @ ... vs State Of Rajasthan
2022 Latest Caselaw 126 Raj/2

Citation : 2022 Latest Caselaw 126 Raj/2
Judgement Date : 5 January, 2022

Rajasthan High Court
Naresh Kumar S/O Shri Jeetram @ ... vs State Of Rajasthan on 5 January, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            15833/2021

                                   Naresh Kumar S/o Shri Jeetram @ Jeetaram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pradeep Bochaliya through VC For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/01/2022

Time is sought on behalf of the counsel for the petitioner.

List this matter after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /13

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