Dinesh Kumar vs State Of Rajasthan
2022 Latest Caselaw 1093 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5455/2021

Dinesh Kumar S/o Shri Shri Ram, Aged About 21 Years, R/o Village Rohila - Purv, Tehsil Dhorimanna, District Barmer.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Smt. Pana Choudhary, Sho, Police Station Basni, District Jodhpur.

----Respondents

For Petitioner(s) : Mr. Surendra Choudhary (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/01/2022

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. petition, however, seeks liberty for the

petitioner to file appropriate representation before the

Investigating Officer.

Accordingly, this criminal misc. petition is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J 18-Arun/-

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