Rswm Ltd vs The Dy. Commissioner, Central ...
2022 Latest Caselaw 1032 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 1028/2022

Rswm Ltd.

----Petitioner Versus The Dy. Commissioner, Central Excise And Service Tax Division

----Respondent

For Petitioner(s) : Mr. Sanjeev Johari through VC. For Respondent(s) : Mr. Ankur Mathur through VC.

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

20/01/2022

Issue notice of the writ petition to the respondents. Shri

Ankur Mathur, Advocate accepts notice on their behalf.

Connect and list with D.B. Civil Writ Petition No. 1149/2022

on 28.01.2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

47-Tikam/-

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