State Of Rajasthan vs Harchand Vishnoi
2022 Latest Caselaw 3120 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 346/2019

State Of Rajasthan

----Petitioner Versus Harchand Vishnoi

----Respondent

For Petitioner(s) : None present

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/02/2022

One week's time is granted to remove the defects.

List the matter after one week.

(VIJAY BISHNOI),J 1-Arun/-

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