State Of Rajasthan vs Poonaram
2022 Latest Caselaw 3115 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Restoration No. 96/2021

State Of Rajasthan

----Petitioner Versus Poonaram

----Respondent

For Petitioner(s) : Mr. L.K. Purohit, GC (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/02/2022

Learned Government Counsel appearing for the petitioner-

State prays for and is granted two weeks' time to remove the

defects.

List after two weeks.

(VIJAY BISHNOI),J 4-Arun/-

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