Gopal Sharma vs State Of Rajasthan
2022 Latest Caselaw 2974 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 6334/2019

Gopal Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ramesh Purohit For Respondent(s) : Mr. Mool Singh Bhati, PP For Complainant(s) Mr. Bhagat Dadhich

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

23/02/2022

Call for case diary.

List the matter on 4th March, 2022.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J 3-Arun/-

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