Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Subhash vs N.I.C.Ltd.And Ors
2022 Latest Caselaw 2970 Raj

Citation : 2022 Latest Caselaw 2970 Raj
Judgement Date : 23 February, 2022

Rajasthan High Court - Jodhpur
Subhash vs N.I.C.Ltd.And Ors on 23 February, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 551/2013

Subhash S/o Balveer Singh, by caste Rajput, aged about 28 years, resident of 16 P.T.D., at present 16 A/P.D., Tehsil Anoopgarh, District Sri Ganganagar.

----Appellant Versus

1. The National Insurance Company Ltd. Branch-I, Purani Dhanmandi, Sri Ganganagar, Tehsil and District Sri Ganganagar.

2. Lal Chand S/o Mani Ram, aged about 40 years, by caste Meghwal, resident of Kamrania, Police Station & Tehsil Anoopgarh, District Sri Ganganagar.

3. Om Prakash S/o Govind Ram, aged about 30 years, by caste Meghwal, resident of Kamrania, Tehsil Anoopgarh, District Sri Ganganagar.

----Respondents

For Appellant(s) : Mr. D.S. Thind. For Respondent(s) : Mr. Lalit Parihar, for Mr. Sanjeev Johari, Sr. Adv.

Mr. Dinesh Chandra Mali.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

23/02/2022

Learned counsel for the appellant does not want to press the

stay application.

Accordingly, the stay application is dismissed as not pressed.

List this matter on 05.03.2022 for final disposal.

(MANOJ KUMAR GARG),J 145-prashant/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter