Rajendra Pal vs State Of Rajasthan
2022 Latest Caselaw 2956 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 333/2022

Rajendra Pal S/o Shri Jagannath, Aged About 62 Years, R/o 704, Malwani, Classic C.h.s. Ltd., Rss - 2, Gate No. 8, Mahada , Malad, Malad West Mumbai, Hall D.r.d. Multispecialty Hospital, Jawai Bandh Road Sumerpur Dist - Pali.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Shri Vipul Jain S/o Shri Rajendra Jain, Propriyor M/s Suncity Medicare, Happy Home Tower, R/o 4Th C Road Sardarpura, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shaitan Singh Badgurzer For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 23/02/2022

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he wants to withdraw this criminal misc. petition, however, seeks

liberty for the petitioner to move appropriate representation along

with supportive evidence before the Investigating Officer.

Accordingly, this criminal misc. petition is dismissed as

withdrawn with the liberty sought for.

If any such representation is filed by the petitioner, it is

expected that the Investigating Officer shall consider the same

while drawing final opinion at the time of filing of charge-sheet.

(VIJAY BISHNOI),J 31-mohit/-

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