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Mithu Lal Sharma vs State Of Rajasthan
2022 Latest Caselaw 2915 Raj

Citation : 2022 Latest Caselaw 2915 Raj
Judgement Date : 22 February, 2022

Rajasthan High Court - Jodhpur
Mithu Lal Sharma vs State Of Rajasthan on 22 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2180/2021

Mithu Lal Sharma S/o Devi Lal Sharma, Aged About 49 Years, Pachaundam, P.s. Begun, District Chittorgarh, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through P.p.

2. Jyoti Panwar W/o Kamlesh Panwar, Aged About 33 Years, District Pratapgarh, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Mohit Sharma For Respondent(s) : Mr. Mahipal Bishnoi, PP For Complainant(s) Mr. Sumit Singhal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2022

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

petition.

Accordingly, this criminal misc. petition is dismissed as not

pressed.

(VIJAY BISHNOI),J 20-Arun/-

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