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Jayanti Lal @ Jeet Mal vs State Of Rajasthan
2022 Latest Caselaw 2912 Raj

Citation : 2022 Latest Caselaw 2912 Raj
Judgement Date : 22 February, 2022

Rajasthan High Court - Jodhpur
Jayanti Lal @ Jeet Mal vs State Of Rajasthan on 22 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5795/2021

Jayanti Lal @ Jeet Mal S/o Sh. Sardarmal Ji, Aged About 60 Years, R/o Charau, Tehsil Sayla, District Jalore.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. State Of Rajasthan, Through Principal Secretary, Department Of Affairs, Secretariat, Jaipur.

----Respondents

For Petitioner(s) : Mr. V.D. Gaur For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/02/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. petition.

Accordingly, this criminal misc. petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J 24-Arun/-

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