Suresh Chhaba vs State
2022 Latest Caselaw 2863 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 15761/2021

Suresh Chhaba

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hari Shanker Shrimali. For Respondent(s) : Mr. Anda Ram Choudhary, PP.

Mr. Sabir Khan on behalf of Mr. Pradeep Shah, for the complainant.

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

21/02/2022

Heard learned counsel for the petitioner at great length.

During the course of arguments, learned counsel for the

petitioner prays for some time to complete his instructions and

wants to file copies of certain judgments.

Time prayed for is allowed.

List the matter next week.

(DEVENDRA KACHHAWAHA),J 29-Mohan/-

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