Pawan Kumar vs Shyamlal
2022 Latest Caselaw 2820 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1190/2019

Pawan Kumar

----Appellant Versus Shyamlal

----Respondent

For Appellant(s) : Mr. S.K. Shrimali For Respondent(s) : Mr. Gaurav Shishodiya

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

18/02/2022

Learned counsel for the respondent seeks some time to file

reply to the appeal. Time prayed for is granted.

List on 4th March, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 4-Arun/-

Powered by TCPDF (www.tcpdf.org)