Executive Engineer, Survey And ... vs M/S Ramewshwar Lal Manaram
2022 Latest Caselaw 2819 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1482/2019

Executive Engineer, Survey And Investigation

----Appellant Versus M/s Ramewshwar Lal Manaram

----Respondent

For Appellant(s) : Mr. Mahish Tak For Respondent(s) : Mr. Navdeep Dadhich for Mr. Harish Kumar Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

18/02/2022

Learned counsel for the respondent prays for and is granted

two weeks' time to file reply to the applications (Inward Nos.1/21

and 2/21).

List on 4th March, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J 16-Arun/-

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