Man Singh vs State Of Rajasthan
2022 Latest Caselaw 2807 Raj

(1 of 1) [CRLAS-746/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 746/2021

Man Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Devendra Mahalana For Respondent(s) : Mr. S.S. Rajpurohit, P.P.

Mr. Om Rajpurohit, counsel for the complainant

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

18/02/2022

Learned counsel for the appellant prays for time to file copy

of the statements of the witnesses recorded during trial.

List after one week.

(RAMESHWAR VYAS),J 58-Taruna/-

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