Citation : 2022 Latest Caselaw 2528 Raj
Judgement Date : 11 February, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5556/2021 Sri Rithvik Bhattacharya S/o Late Satya Narayan Bhattacharya, Aged About 55 Years, R/o 1182, Purbalok Kalikapur, Kolkata - 700099, West Bengal.
----Petitioner Versus
1. State Of Rajasthan, Through Pp
2. Basant Kumar Bakalia S/o Shri Mool Chand Ji Bakalia, R/o T-21, Shubh Grah Apartment, 5A, New Fatehpura, Tehsil Girba, District Udaipur (Raj.) Being The Managing Director Of M/s Classic Automobiles Pvt. Ltd. And S.b. Motors Ltd, Having Its Office At 21, Subhagriha Apartment 5-A, New Fatehpura, Tehsil Girba, District Udaypur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Gopal Bose (through VC) For Respondent No.1 : Mr. Mahipal Bishnoi, PP For Respondent No.2 : Mr. Ram Singh Rawal
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order
11/02/2022
Learned counsel for the petitioner has submitted that he
does not want to press this criminal misc. petition, however, seeks
liberty for the petitioner to move appropriate representation along
with supportive evidence before the Investigating Officer.
The criminal misc. petition is, therefore, dismissed as not
pressed with the liberty sought for.
If any such representation is filed by the petitioner, it is
expected that the Investigating Officer shall consider the same
objectively and thereafter proceed further in accordance with law.
(VIJAY BISHNOI),J Surabhii/7-
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