Ramchandra @ Ramesh vs State
2022 Latest Caselaw 2461 Raj

(1 of 2) [CRLMB-1969/2022]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1969/2022

Ramchandra @ Ramesh S/o Likhma Ram, Aged About 23 Years, R/o Phardod, Police Station Rol, District Nagaur (At Present Lodged In Jail At Nagaur)

----Petitioner Versus State of Rajasthan, Through PP

----Respondent

For Petitioner(s) : Mr. Yuv Raj Sonel. For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

10/02/2022 The present bail application has been filed under Section 439

Cr.P.C. The petitioner has been arrested in connection with F.I.R.

No.71/2022, Police Station Kotwali Nagaur, District Nagaur, for the

offences punishable under Sections 420 and 406 of Indian Penal

Code.

Learned counsel for the petitioner submits that the offences

alleged to have been committed by the petitioner are triable by

Magistrate. The petitioner is in judicial custody and the trial of the

case will take sufficient long time. Therefore, the benefit of bail

should be granted to the accused-petitioner.

Learned Public Prosecutor has opposed the bail application.

I have considered the arguments advanced before me and

gone through the material available on record.

(2 of 2) [CRLMB-1969/2022]

Taking into account the facts and circumstances of the case,

without commenting on the merits of the case, this Court deems it

just and proper to release the petitioner on bail.

Accordingly, the bail application under Section 439 Cr.P.C. is

allowed and it is ordered that the accused-petitioner Ramchandra

@ Ramesh S/o Likhma Ram shall be enlarged on bail in F.I.R.

No.71/2022, Police Station Kotwali Nagaur, District Nagaur

provided he furnishes a personal bond in the sum of Rs.1,00,000/-

with two sureties of Rs.50,000/- each to the satisfaction of the

learned trial Judge for his appearance before the court concerned

on all the dates of hearing as and when called upon to do so.

(MANOJ KUMAR GARG),J

78-Shahenshah/Prashant-

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