Daya Ram Chowkidar vs Bank Of Baroda
2022 Latest Caselaw 2374 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16900/2021

Daya Ram Chowkidar

----Petitioner Versus Bank Of Baroda

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

09/02/2022

None was present for the petitioner on 17.01.2022. Today

also, none is present.

List after two weeks.

(ARUN BHANSALI),J 13-MMA/-

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