Teejo Devi vs State Of Rajasthan
2022 Latest Caselaw 2366 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1519/2022

Teejo Devi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Bhanwar Lal Dudy For Respondent(s) : -

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

09/02/2022

The application filed by the petitioner for impleadment is

allowed.

Amended cause title filed is taken on record.

List the petition for admission on 14.02.2022.

(ARUN BHANSALI),J 119-MMA/-

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