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Madan vs State Of Rajasthan
2022 Latest Caselaw 2251 Raj

Citation : 2022 Latest Caselaw 2251 Raj
Judgement Date : 8 February, 2022

Rajasthan High Court - Jodhpur
Madan vs State Of Rajasthan on 8 February, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14543/2021

Madan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mangi Lal Vishnoi through VC For Respondent(s) : Mr. Mukesh Trivedi, PP Mr. Omprakash, SI, P.S. Kapasan, District Chittorgarh

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/02/2022

List this matter on 15.02.2022, as prayed.

The Investigation Officer shall remain present before this

Court on that date.

(MANOJ KUMAR GARG),J

28-/Vivek/NK/-

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