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Ramniwas vs State
2022 Latest Caselaw 2238 Raj

Citation : 2022 Latest Caselaw 2238 Raj
Judgement Date : 8 February, 2022

Rajasthan High Court - Jodhpur
Ramniwas vs State on 8 February, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13024/2021

Pushpendra Singh

----Petitioner Versus State

----Respondent Connected With

1. S.B. Criminal Miscellaneous Bail Application No. 13025/2021

2. S.B. Criminal Miscellaneous Bail Application No. 13026/2021

3. S.B. Criminal Miscellaneous Bail Application No. 13027/2021

4. S.B. Criminal Miscellaneous Bail Application No. 16889/2021

For Petitioner(s) : Mr. B.R. Bishnoi through VC (in CRLMB No.13024/2021) For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/02/2022

List these matters on 15.02.2022, as prayed.

(MANOJ KUMAR GARG),J

11-15/Vivek/NK/-

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