Shankar Lal vs State Of Rajasthan
2022 Latest Caselaw 2235 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1777/2022

Shankar Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha through VC For Respondent(s) : Mr. Mukesh Trivedi, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/02/2022

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter after one week, as prayed.

(MANOJ KUMAR GARG),J

96-Vivek/-

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