Sunil vs State
2022 Latest Caselaw 2226 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7080/2021

Sunil

----Petitioner Versus State

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/02/2022

Learned Public Prosecutor has submitted the factual report

which is taken on record.

None present on behalf of the petitioner.

List this matter after two weeks.

(VIJAY BISHNOI),J Surabhii/18-

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