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Priyanka Saraswat vs State Of Rajasthan
2022 Latest Caselaw 2148 Raj

Citation : 2022 Latest Caselaw 2148 Raj
Judgement Date : 7 February, 2022

Rajasthan High Court - Jodhpur
Priyanka Saraswat vs State Of Rajasthan on 7 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1223/2021

Priyanka Saraswat

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Deen Dayal Chitlangi (VC) For Respondent(s) : Mr Khet Singh Rathore (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

Mr Khet Singh puts in appearance on behalf of respondent

No.3, who is directed to produce result of the petitioner, in sealed

cover for perusal of the Court, who was permitted to take part in

the selection process by order dated 20.01.2021, on the next

date.

List the petition on 11.02.2022.

Office is directed to reflect name of Mr Khet Singh for the

respondent No.3.

(ARUN BHANSALI),J 73-MMA/-

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