Sanjeev Kumar vs State Of Rajasthan
2022 Latest Caselaw 2143 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13980/2021

Sanjeev Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Rahul Vyas (VC) For Respondent(s) : Ms Kiran Kachawaha (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

Learned counsel for the petitioner prays for time to file

rejoinder to the reply filed by the respondents.

Time prayed for is allowed.

List the petition on 21.02.2022.

Interim order is extended till next date.

(ARUN BHANSALI),J 77-MMA/-

Powered by TCPDF (www.tcpdf.org)