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Sharwan Jajra vs Rajasthan Staff Selection Board
2022 Latest Caselaw 2131 Raj

Citation : 2022 Latest Caselaw 2131 Raj
Judgement Date : 7 February, 2022

Rajasthan High Court - Jodhpur
Sharwan Jajra vs Rajasthan Staff Selection Board on 7 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2103/2022

Sharwan Jajra

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent

For Petitioner(s) : Mr Hansraj Nimbar (VC) For Respondent(s) : Mr Anil Kumar Gaur AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

07/02/2022

Mr Anil Kumar Gaur AAG appears on caveat. Copy of the

petition has already been supplied to him.

He prays for time to complete instructions in the matter.

List the petition on 14.02.2022.

(ARUN BHANSALI),J 131-MMA/-

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