Pradeep Kumar Sharma vs The State Of Rajasthan
2022 Latest Caselaw 2094 Raj

(1 of 1) [CW-15740/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15740/2021

Pradeep Kumar Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 15722/2021 Pradeep Kumar Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15798/2021 Pradeep Kumar Sharma

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Vinay Bhagmar (VC) For Respondent(s) : Mr Manish Vyas AAG (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI Judgment / Order 07/02/2022

Learned AAG submits that reply to WP No.15722/2021 would

be filed within the course of the day and prays for time to file the

reply in other two matters.

In view of the submissions made, in case reply is filed, same

be tagged.

List the petition after three weeks.

(ARUN BHANSALI),J 10-MMA/-

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