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Mukesh Kumar Meena vs State Of Rajasthan
2022 Latest Caselaw 2057 Raj

Citation : 2022 Latest Caselaw 2057 Raj
Judgement Date : 5 February, 2022

Rajasthan High Court - Jodhpur
Mukesh Kumar Meena vs State Of Rajasthan on 5 February, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13608/2021

Mukesh Kumar Meena

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Ramdev Potalia (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

05/02/2022

Learned counsel for the petitioner prays for time.

List the petition after four weeks.

(ARUN BHANSALI),J 9-MMA/-

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