M/S Ultratech Nathdwara Cement ... vs The Assistant Commissioner, ...
2022 Latest Caselaw 2024 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Sales Tax Ref./rev. No. 9/2021

M/s Ultratech Nathdwara Cement Limited

----Petitioner Versus The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

----Respondent Connected With D.B. Sales Tax Ref./rev. No. 10/2021 D.B. Sales Tax Ref./rev. No. 11/2021 D.B. Sales Tax Ref./rev. No. 12/2021 D.B. Sales Tax Ref./rev. No. 13/2021 D.B. Sales Tax Ref./rev. No. 14/2021 D.B. Sales Tax Ref./rev. No. 15/2021 D.B. Sales Tax Ref./rev. No. 16/2021 D.B. Sales Tax Ref./rev. No. 17/2021 D.B. Sales Tax Ref./rev. No. 18/2021 D.B. Sales Tax Ref./rev. No. 19/2021

For Petitioner(s) : Dr. Sachin Acharya Sr. Adv. with Mr. Rahul Rajpurohit through VC For Respondent(s) : Mr. Hemant Dutt through VC

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

05/02/2022

Dr. Sachin Acharya, learned Senior counsel representing the

petitioners submits that the controversy involved in these matters

is squarely covered by the judgment rendered by this court in the

case of Ultra Tech Nathdwara Cement Ltd. Vs. Union of

India & Ors. [D.B. Civil Writ Petition No. 9480/2019

decided on 07.04.2020].

Counsel Shri Dutt representing the respondents prays for

more time to file reply. Ample time has already been given to the

respondents for filing reply. However, one last opportunity to file

reply is granted in the interest of justice.

List on 18.02.2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

11-/Devesh/-

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