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Shankar Lal S/O Shri Gullaram B/C ... vs State Of Rajasthan Through Pp
2022 Latest Caselaw 1871 Raj/2

Citation : 2022 Latest Caselaw 1871 Raj/2
Judgement Date : 28 February, 2022

Rajasthan High Court
Shankar Lal S/O Shri Gullaram B/C ... vs State Of Rajasthan Through Pp on 28 February, 2022
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 379/2018

                                   Shankar Lal S/o Shri Gullaram B/c Meena
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Suresh Kumar Dhenwal For Respondent(s) : Mr. N.S. Gurjar, Assistant Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

28/02/2022

Time is sought on behalf of the counsel for the appellant.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /12

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