Guddi Wife Of Late Bhola vs State Of Rajasthan
2022 Latest Caselaw 1800 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 29/2022

                                   Guddi Wife Of Late Bhola
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Dheeraj Singhal For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/02/2022

Call for the record.

As appeal is within time, application under Section 5 of the

Limitation Act being as superfluous, is disposed.

List after receipt of the record.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /29

Powered by TCPDF (www.tcpdf.org)