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Manoj Kumar Son Of Nawal Kishore ... vs State Of Rajasthan
2022 Latest Caselaw 1791 Raj/2

Citation : 2022 Latest Caselaw 1791 Raj/2
Judgement Date : 24 February, 2022

Rajasthan High Court
Manoj Kumar Son Of Nawal Kishore ... vs State Of Rajasthan on 24 February, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 144/2021

                                   Manoj Kumar Son Of Nawal Kishore Dokwal
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Om Prakash Sheoran For Respondent(s) : Mr. T.C. Sharma for Mr. Swadeep Singh Hora For State : Mr. Javed Choudhary, Addl. Govt. Adv.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

24/02/2022

List this matter before another Bench of which one of us

(Hon'ble Mr. Justice Anoop Kumar Dhand) is not a member.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /28

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