Arun Nagada vs State Of Rajasthan
2022 Latest Caselaw 1733 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 3667/2020

Arun Nagada

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nishant Bora (through VC) For Respondent(s) : Mr. Mahipal Bishnoi, PP Mr. Sumit Singhal for Complainant (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/02/2022

At the request of learned counsel for the parties, list the

matter on 09th February, 2022.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J 47-Arun/-

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