Mahendra vs State Of Rajasthan
2022 Latest Caselaw 1668 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1205/2022

Mahendra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Yashpal Khileree (VC) For Respondent(s) : Mr K.S. Rajpurohit AAG, Mr Deepesh Beniwal, Mr Bhavit Sharma (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

Learned counsel appearing for the Rajasthan Para-medical

Council prays for time to file reply to the writ petition.

Learned counsel for the petitioner pleads urgency in the

matter.

List the petition on 16.02.2022 along with SBCWP

No.1129/2022.

(ARUN BHANSALI),J 53-MMA/-

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