Radha vs State Of Rajasthan
2022 Latest Caselaw 1666 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1777/2022

Radha

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Sushil Solanki (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

02/02/2022

Heard learned counsel for the petitioner.

Issue notices.

Notices be made returnable within four weeks.

(ARUN BHANSALI),J 79-MMA/-

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