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Vijay Kumar Sharma vs State Of Rajasthan
2022 Latest Caselaw 1610 Raj

Citation : 2022 Latest Caselaw 1610 Raj
Judgement Date : 1 February, 2022

Rajasthan High Court - Jodhpur
Vijay Kumar Sharma vs State Of Rajasthan on 1 February, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 405/2022

Vijay Kumar Sharma S/o Sh. Ladhu Ram Sharma, Aged About 68 Years, B/c Brahmin, R/o H.no. 3, W.no. 15, Opp. Purani Abadi Police Station, Sri Ganganagar, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Dr. Ramprakash Nayak S/o Sh. Veer Bhan Nayak, R/o Behind Multipurpose School, Purani Abadi, Sri Ganganagar.

----Respondents

For Petitioner(s) : Mr. Sourabh Soni (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/02/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. petition.

Hence, the same is dismissed as withdrawn.

(VIJAY BISHNOI),J SURABHII/20-

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