Kanti Lal Meena vs The State Of Rajasthan
2022 Latest Caselaw 1604 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1377/2022

Kanti Lal Meena

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Himmat Jagga (VC) For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

01/02/2022

Learned counsel for the petitioner submits that copy of the

writ petition has been served on Mr Manish Vyas AAG.

Office is directed to reflect the name of Mr Manish Vyas AAG

for the State in the cause list.

List the petition on 17.02.2022 along with SBCWP

No.1454/2022.

(ARUN BHANSALI),J 60-MMA/-

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