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Angad Kumar vs Food Commissioner Food Civil Ors
2022 Latest Caselaw 1254 Raj/2

Citation : 2022 Latest Caselaw 1254 Raj/2
Judgement Date : 3 February, 2022

Rajasthan High Court
Angad Kumar vs Food Commissioner Food Civil Ors on 3 February, 2022
Bench: Sameer Jain
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 11731/2015

                                    Angad Kumar
                                                                                                      ----Petitioner
                                                                      Versus
                                    Food Commissioner Food Civil Ors
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Keshav Agarwal, through V.C. For Respondent(s) : Mr. Bharat Singh Gurjar, Dy. G.C., through V.C.

HON'BLE MR. JUSTICE SAMEER JAIN Order

03/02/2022

Learned counsel for the petitioner submits that he has

field one second stay application.

After hearing counsel at length and considering that he

is relying upon circular of the respondent and upon Division Bench

judgment titled as Laxman Prasad Vs. State. Learned counsel

further submits that a short controversy is involved in the second

stay application as well as in writ petition and prays for final

disposal of the matter.

Mr. Bharat Singh Gurjar, Dy. G.C. agreed for disposal of

the matter.

List on 05.02.2022, in the supplementary cause list.

(SAMEER JAIN),J

JKP/29

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