Rajendra vs State Of Rajasthan Through Pp
2022 Latest Caselaw 7825 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 972/2014

                                   Rajendra
                                                                                                         ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal No. 863/2014 State Of Rajasthan

----Appellant Versus Rajendra

----Respondent

For Appellant(s) : Mr. Rajesh Sharma For State : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

14/12/2022

Counsel for the appellant does not want to press the

application for suspension of sentence in D.B. Criminal Appeal No.

972/2014

Accordingly, application for suspension of sentence is

dismissed as withdrawn.

List the main Criminal Appeals on 18.01.2023.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /16-17

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