Siyaram Sharma vs State Local Self Departmentors
2022 Latest Caselaw 7765 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 18024/2011

                                   Siyaram Sharma
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Local Self Departmentors
                                                                                                     ----Respondent

Connected With S.B. Civil Writ Petition No. 18025/2011 Vinod Sharma And Ors

----Petitioner Versus State Local Self Departmentors

----Respondent

For Petitioner(s) : Mr. Rajendra Soni For Respondent(s) :

HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/12/2022

Put up these matters before the appropriate Bench.

(SAMEER JAIN),J

ARTI SHARMA /24-25

Powered by TCPDF (www.tcpdf.org)