Dr. Omprakash Son Of Shri Narayan ... vs Akhil Arora
2022 Latest Caselaw 7634 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                             D.B. Civil Contempt Petition No. 1130/2022

                                   Dr. Omprakash Son Of Shri Narayan Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                   Akhil Arora
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Nitesh Kumar Garg For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/12/2022

List this matter after six weeks, as prayed.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /59

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