Dhiraj Sain S/O Shri Jagdish ... vs State Of Rajasthan
2022 Latest Caselaw 7576 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                     D.B. Civil Contempt Petition No. 791/2022
                                   1.          Dhiraj Sain S/o Shri Jagdish Prasad Sain, Aged About 43
                                               Years, R/o A-8, Ganga Vihar, Road No. 17, VKI, Akedadoongar,
                                               Akhepura, Amber, Jaipur, Rajasthan-302013,. (Mobile No.
                                               9887288725, Pan No. KZLPS2753E).
                                   2.          Rohit Soni S/o Shri Sharwan Soni, Aged About 30 Years, R/o
                                               2032, Pitaliyon Ka Chowk, Johari Bazar, Jaipur, Rajasthan-
                                               302003, (Mobile No. 9929207436, Pan No. CMSPS3203H).
                                                                                                         ----Petitioners

                                                                           Versus
                                   1.          State Of Rajasthan, Through It's Chief Secretary, Government
                                               Of Rajasthan, Secretariat, Jaipur.
                                   2.          Shri Vishram Meena, Commissioner, Jaipur                       Municipal
                                               Corporation (Heritage), Jaipur Metropolitan, Jaipur.
                                   3.          Sangita Agarwal W/o Shri Vijendra Agarwal, Aged About 62
                                               Years, R/o Plot No. 2296-2297, Ramlala Ji Ka Rasta, Johari
                                               Bazar, Jaipur.
                                   4.          Vijendra Agarwal S/o Shri Radha Vallabh, Aged About 67
                                               Years, R/o Plot No. 2296-2297, Ramlala Ji Ka Rasta, Johari
                                               Bazar, Jaipur.
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Nehpal Yogi, Advocate for Mr. Hemant Kumar, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Judgment / Order

01/12/2022

Heard.

This contempt petition is misconceived because the authority to

whom the direction was issued has not been impleaded. All other

respondents are those to whom no such directions were issued.

The contempt petition is dismissed with liberty to file proper

petition.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /21

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