Citation : 2022 Latest Caselaw 15050 Raj
Judgement Date : 21 December, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 1298/2022
Varda Ram
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. BR Bishnoi, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
21/12/2022
Learned Public Prosecutor prays for and is granted some time
to file reply to the application for suspension of sentence.
List on 13.01.2023.
(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J
Surabhii/54-
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